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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(w) in Baroda Rajasthan Kshetriya Gramin Bank (Employees') Pension Regulations, 2018

(w)"qualifying service" means the service rendered on regular basis which shall be taken into account for the purpose of pension under these regulations;