Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Rajasthan - Subsection Section 45(3) in Rajasthan Forest Subordinate Service Rules, 2015 (3)A probationer-trainee reverted or discharged from service during or at the end of the period of probation under sub-rule (1) shall not be entitled for any compensation.
