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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(2) in Jammu and Kashmir District Mineral Foundation (Composition, Contribution, Functioning, Funding and Trust) Rules, 2017

(2)Words and expressions used in these rules, but not defined, shall have the same meaning as respectively assigned to them in the Mines and Minerals ( Development and Regulation) Act 1957 (Act 67 of 1957) and rules made thereunder.