Delhi High Court - Orders
Sk Modi vs Narendra Kumar Jaipuria & Ors on 6 July, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 722/2012 and C.M. Appl. Nos. 18418/2012,
150/2014, 10768/2014, 7528/2014
SK MODI ..... Petitioner
Through: Mr. Ajeet Shukla and Mr. Tarang
Gupta, Advocates.
versus
NARENDRA KUMAR JAIPURIA & ORS ..... Respondents
Through: Mr. Santanu Ghosh and Mr. Saquib
Arbab, Advocates.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 06.07.2022 List on 13th September, 2022.
SACHIN DATTA, J JULY 6, 2022 AK Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:11.07.2022 14:51:29