Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 279] [Entire Act]

State of Andhra Pradesh - Subsection

Section 279(5) in Andhra Pradesh Municipalities Act, 1965

(5)Every licence granted under this section shall expire at the end of the year.