Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Punjab - Subsection Section 57(1) in Punjab Self-Supporting Co-operative Societies Act, 2006 (1)There shall be an Arbitration Council which shall be constituted by the general body to adjudicate any dispute arising under this Act.
