Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Mizoram - Subsection

Section 129(2)(c) in Mizoram Cooperative Societies Act, 2006

(c)reveal any information relating to any constituent10fthe co-operative bank to anyone as he is under an oath of secrecy and fidelity; .