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The Mumbai Metropolitan Regional ... vs Mumbai International Airport Pvt. Ltd. ... on 6 October, 2017

Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul

     ITEM NO.5                             COURT NO.9                 SECTION IX

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   6706/2016

     (Arising out of impugned final judgment and order dated 19-08-2015
     in WP No. 291/2015 passed by the High Court of Judicature at
     Bombay)

     THE MUMBAI METROPOLITAN REGIONALDEVELOPMENT AUTHORITY Petitioner(s)

                                                   VERSUS

     MUMBAI INTERNATIONAL AIRPORT PVT. LTD. . THROUGH                       Respondent(s)
     ITS MANAGING DIRECTOR & ORS.

     Date : 06-10-2017 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


     For Petitioner(s)
                                       Mr. A. S. Bhasme, AOR
                                       Mr. Pankaj Kr. Mishra, Adv.
     For Respondent(s)
                                       Mr. Anand Sukumar, Adv.
                                       Mr. Bhupesh Kumar Pathak, Adv.
                                       Ms. Meera Mathur, AOR

                                       Ms. Gunjan Sinha Jain, Adv.
                                       For M. V. Kini & Associates, AOR

                                       Mr. Amar Dave, Adv.
                                       Mr. Asit Kumar Roy, Adv.
                                       Snehasish Mukherjee, AOR

                                       Mr. Nishant Katneshwarkar,Adv.
                                       Ms. Deepa Kulkarni, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel appearing for the petitioner seeks permission to withdraw the Special Leave Petition.

In view of the request made, the Special Leave Petition is 12:37:17 IST Reason: allowed to be withdrawn.

     (VISHAL ANAND)                                                  (SAROJ KUMARI GAUR)
     COURT MASTER (SH)                                                  BRANCH OFFICER