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Supreme Court - Daily Orders

Maharasthra State Electricity ... vs Sanjay Chandulal Kondane on 10 September, 2018

Bench: Kurian Joseph, Sanjay Kishan Kaul

     ITEM NO.22                              COURT NO.4                SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30800/2018

     (Arising out of impugned final judgment and order dated 02-08-2014
     in WP No. 1089/2006 01-09-2015 in MCA No. 1062/2014 01-10-2015 in
     CAO No. 1695/2015 passed by the High Court Of Judicature At Bombay
     At Nagpur)

     MAHARASTHRA STATE ELECTRICITY DISTRIBUTION
     COMPANY LTD & ORS.                                                 Petitioner(s)

                                                    VERSUS

     SANJAY CHANDULAL KONDANE                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.123738/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 10-09-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                 Mr. Shubham S., Adv.
                                       Ms. Gunjan, Adv.
                                       For M/S. M. V. Kini & Associates

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

There is a delay of 1379 days in filing these Special Leave Petitions and we do not find any justifiable reason to condone this huge delay.

The Special Leave Petitions are, accordingly, dismissed on the ground of delay.

Signature Not Verified

(JAYANT KUMAR ARORA) (RENU DIWAN) Digitally signed by JAYANT KUMAR ARORA Date: 2018.09.12 11:05:46 IST Reason: COURT MASTER ASSISTANT REGISTRAR