Supreme Court - Daily Orders
Maharasthra State Electricity ... vs Sanjay Chandulal Kondane on 10 September, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.22 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30800/2018
(Arising out of impugned final judgment and order dated 02-08-2014
in WP No. 1089/2006 01-09-2015 in MCA No. 1062/2014 01-10-2015 in
CAO No. 1695/2015 passed by the High Court Of Judicature At Bombay
At Nagpur)
MAHARASTHRA STATE ELECTRICITY DISTRIBUTION
COMPANY LTD & ORS. Petitioner(s)
VERSUS
SANJAY CHANDULAL KONDANE Respondent(s)
(FOR ADMISSION and I.R. and IA No.123738/2018-CONDONATION OF DELAY
IN FILING)
Date : 10-09-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Shubham S., Adv.
Ms. Gunjan, Adv.
For M/S. M. V. Kini & Associates
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
There is a delay of 1379 days in filing these Special Leave Petitions and we do not find any justifiable reason to condone this huge delay.
The Special Leave Petitions are, accordingly, dismissed on the ground of delay.
Signature Not Verified(JAYANT KUMAR ARORA) (RENU DIWAN) Digitally signed by JAYANT KUMAR ARORA Date: 2018.09.12 11:05:46 IST Reason: COURT MASTER ASSISTANT REGISTRAR