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Bombay Presidency - Section

Section 36 in Bombay Khadi and Village Industries Act, 1960

36. Repeal of Bombay Ord. No. III of 1960 :-

The Bombay Khadi and Village Industries Ordinance, 1960 (Bom. Ord. No. III of 1960), is hereby repealed and the provisions of sections 7 and 25 of the Bombay General Clauses Act, 1904, (Bom. I of 1904) shall apply to such repeal as if that Ordinance were in enactment.SCHEDULE 1[See section 2(f)]Group I-Village Industries
(1)Bee-keeping
(2)Cottage Pottery Industry
(3)Cottage Match Industry, Manufacture of Fire works and Agarbattis (Cottage Match Industry).
(4)Cottage Soap Industry
(5)Flaying, curring, Tanning of hides and skins and ancillary Industries connected with same and Cottage Leather Industry
(6)Ghani Oil Industry
(7)Hand Made Paper Industry
(8)Manufacture of Cane Gur and Khandsari
(9)Palmgurmaking and other Palm Products Industry
(10)Processing, packing and marketing of Cereals, Pulses, Spices, Condiments, Masalas etc. (Processing of Cereals and Pulses).
(11)Fibre (Other than coir) Industry.
(12)Blacksmithy and Carpentry (Manufacturing and serving not involving the use of power, but in the case of Manufacture of Ambar Charkhas and their accessories power may be used).
(13)Gobar Gas Plant, Manufacture of and use of manure and methane gas from cow-dung and other waste products (such as flesh of dead animals, night soil, etc).
(14)Lime stone, lime shell and other lime products Industry (Lime stone and its products).
(15)Manufacture of shellac
(16)Collection of forest and fruits for medicinal purposes.
(17)Fruits and vegetable processing, preservation and canning including pickles (Fruit processing and fruit preservation).
(18)Manufacture of House hold utensils from Aluminium.
(19)Bamboo and Cane work.
(20)'Poly Vastra' means any cloth woven on handloom in India, from yarn hand spun in India from a mixture of man made fibre with either cotton, silk or wool or with two or all of them or from a mixture of man made fibre yarn hand spun in India with either cotton, silk or woollen yarn and spun in India or with any two or all of such yarns.Village IndustriesGroup II-Mineral Based Industry:
(1)Stone cutting. Crushing, Carving and engraving for Temples and Building.
(2)Utility articles.
(3)State and slate pencil making.
(4)Manufacture of Plaster of Paris.
(5)Utensil Washing Powder.
(6)Fuel briquetting.
(7)Jwellery out of Gold, Silver, Stone, Shell and Synthetic materials.
(8)Manufacture of Gulal-Rangoli.
(9)Manufacture of Bangles.
(10)Manufacture of Paints, Pigments, Varnishes and Distemper.Group III-Forest Based Industry
(1)Khus tattis and broom making.
(2)Collection, Processing and packing of Forest products.
(3)Photo Framing.
(4)Manufacturing of Jute Products (under Fibre Industry).Group IV-Agro Based and Food Industry.
(1)Pithwork manufacture of pith Mats and Garlands etc.
(2)Cashew Processing.
(3)Leaf Cup Making.Group V-Polymer and Chemical Based Industry
(1)Products out of rexins, PVC, etc.
(2)Horn and Bone including ivory products.
(3)Candle, Camphor and sealing wax making.
(4)Manufacture of packaging items of plastics.
(5)Manufacture of Bindi.
(6)Manufacture of Mehendi.
(7)Manufacture of Essential Oils.
(8)Manufacture of Shampoos.
(9)Manufacture of Hair Oils.
(10)Detergents and Washing Powder Making (Non Toxic).Group VI-Engineering and Non Conventional Energy
(1)Manufacture of Paper Pins, Clips, Safety Pins, Stove Pins, etc.
(2)Manufacture of decorative bulbs, Bottles, Glass etc.
(3)Umbrella assembling.
(4)Solar Wind Energy implements.
(5)Manufacture of hand-made utensils out of Brass.
(6)Manufacture of hand-made utensils out of Copper.
(7)Manufacture of hand-made utensils out of Bell Metal.
(8)Other articles made out of Brass, Copper and Bell Metal.
(9)Production of Radios.
(10)Production of Cassette Player whether or not fitted with radio.
(11)Production of Cassette recorder whether or not fitted with radio.
(12)Production of Voltage stabilizer.
(13)Carved Wood and Artistic Furniture making.
(14)Tin Smithy.
(15)Motor Winding.
(16)Wire Net Making.
(17)Iron Grills Making.
(18)Manufacture of Rural Transport-Vehicle such as: Hand Carts, Bullock Carts, Small Boats, Assembly of Bi-cycles, Cycle Riksha, Motorised Carts, etc.
(19)Manufacture of Musical Instruments.Group VII-Textile Industry (Excluding Khadi)
(1)Hosiery (Excluding Khadi).
(2)Tailoring and preparation of Ready made Garments.
(3)Batick work
(4)Toys and Doll Making.
(5)Thread Balls and Wollen Balling Lacchi Making
(6)Embroidery.
(7)Manufacture of Surgical Bandages
(8)Stove WicksUse of Hand Spun yarn and Khadi only.Group VIII-Service Industry
(1)Laundry
(2)Barber
(3)Plumbing
(4)Servicing of Electrical Wiring and Electronics domestic appliances and equipments.
(5)Repairs of diesel engines, Pump sets, etc.
(6)Tyre Vulcanising Unit.
(7)Agriculture servicing for sprayers, insecticide, pump sets, etc.
(8)Hiring of sound systems like loud speakers, amplifier, mike, etc.
(9)Battery Charging.
(10)Art Board painting.
(11)Cycle repair shops.
(12)Masonry.