Section 26(1)(b) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

(b)providing for all matters which by this Act, the Statutes or the Ordinance are to be prescribed by Regulations.

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