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State of Uttar Pradesh - Section

Section 23 in The U.P. Narcotic Drugs Rules, 1986

23. Dealer's licence for poppy straw.

- The Collector may grant to a dealer licence in Form No. NDPS-I for purchase; or warehousing of poppy straw on payment of a licence fee of Rs. 100 per annum. The licensee may sell poppy straw to any other dealer holding licence in Form No. NDPS-I or to persons holding requisite permit from the Collector or scientific, medical or research purposes.