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Rajasthan High Court - Jodhpur

Street Vendor Society, Mount Abu vs State And Ors on 12 September, 2018

Author: Sandeep Mehta

Bench: Sandeep Mehta

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                       S.B. Civil Writ No. 8072/2015

                                   Street Vendor Society, Mount Abu
                                                                                           ----Petitioner
                                                                    Versus
                                   State & Ors.
                                                                                        ----Respondents
                                                                Connected With
                                                       S.B. Civil Writ No. 15338/2017
                                   Karan Deep Kotia & Ors.
                                                                                          ----Petitioners
                                                                    Versus
                                   State Of Rajasthan & Ors.
                                                                                        ----Respondents


                                   For Petitioner(s)        :    Mr. Vineet R. Dave.
                                                                 Mr. Pankaj Sharma.
                                   For Respondent(s)        :    Ms. Pratishtha Dave, AGC.



                                                  HON'BLE MR. JUSTICE SANDEEP MEHTA

Order 12/09/2018 Learned counsel for the petitioners pray for some time to place on record the report of the subsequent developments.

Interim order shall continue till next date. List these matters on 24.10.2018.

(SANDEEP MEHTA),J /Mohan/26-27 Powered by TCPDF (www.tcpdf.org)