Rajasthan High Court - Jodhpur
Street Vendor Society, Mount Abu vs State And Ors on 12 September, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 8072/2015
Street Vendor Society, Mount Abu
----Petitioner
Versus
State & Ors.
----Respondents
Connected With
S.B. Civil Writ No. 15338/2017
Karan Deep Kotia & Ors.
----Petitioners
Versus
State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Vineet R. Dave.
Mr. Pankaj Sharma.
For Respondent(s) : Ms. Pratishtha Dave, AGC.
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 12/09/2018 Learned counsel for the petitioners pray for some time to place on record the report of the subsequent developments.
Interim order shall continue till next date. List these matters on 24.10.2018.
(SANDEEP MEHTA),J /Mohan/26-27 Powered by TCPDF (www.tcpdf.org)