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[Cites 0, Cited by 14] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(u) in The Delhi School Education Act, 1973

(u)"school" includes a pre-primary, primary, middle and higher secondary school, and also includes any other institution which imparts education or training below the degree level, but does-not include an institution which imparts technical education;