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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(5)(f) in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974.

(f)at frequent intervals, the conditions in the pump-room, the operating pressure in the cargo system and possible points of leakage shall be inspected;and