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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(4)(c) in Jharkhand Lokayukta Act, 2001

(c)Other remedies are available to the complainant and in the circumstances of the case it would be more proper for the complaint to avail of such remedies.