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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

13. Removal of Doubts.

- If any ambiguity or doubt arises of the interpretation or implementation of these Rules, the decision of the Chairman of the Committee of PACET or Committee of PACET-AC as the case may be shall be final.