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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(x) in Himachal Pradesh Co-Operative Societies Rules, 1971

(x)'relative' includes any one related to the person concerned or his wife, his son/daughter or his son's wife or daughter's husband through a common ancestor not more remote than a grand father or any one married to a person so related;