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[Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(7)(ii) in Bihar Legal Metrology (Enforcement), Rules, 2014

(ii)if the defect or error is so removed as to make the weight or measure conform to the standards established by or under the Act, verify and stamp such weight or measure.