Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 5 in Rajasthan Disciplinary Proceedings (Summoning of Witnesses & Production of Documents) Act, 1959 5. Power to make rules - The State Government may make rules for the purposes of giving effect to the provisions of this Act.
