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State of West Bengal - Section

Section 13 in The West Bengal Acquisition Of Homestead Land For Agricultural Labourers, Artisans And Fishermen Act, 1975.

13. Act to override other laws. -

The provisions of this Act shall have effect notwithstanding anything to the contrary contained in any other law or in any contract; express or implied, or in any instrument and notwithstanding any usage or custom to the contrary.