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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2) in The Punjab Anand Marriages Registration Rules, 2016

(2)If one of the parties to the marriage is Non-resident Indian, in that case, they shall attach all necessary information as specified in the Form l-A, alongwith the memorandum of marriage in Form-I.