Supreme Court - Daily Orders
M/S Mic Electronics Ltd vs Ndmc on 10 November, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.21 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 17405/2014
(Arising out of impugned final judgment and order dated 24/03/2014
in FAOOS No. 149/2014 passed by the High Court Of Delhi At N.
Delhi)
M/S MIC ELECTRONICS LTD Petitioner(s)
VERSUS
NDMC Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 10/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. B. Adinarayana Rao, Sr. Adv.
Mr. G. Ramakrishna Prasad, AOR
Mr. Suyodhan Byrapaneni, Adv.
Ms. Filza Moonis, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Chetan Kumar) (H.S. Parasher) Signature Not Verified Court Master Court Master Digitally signed by Chetan Kumar Date: 2014.11.12 15:54:01 IST Reason: