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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of West Bengal - Subsection

Section 68(2)(b) in West Bengal Trade Unions Rules, 1998

(b)on being satisfied that the result of a fresh poll at that polling station will not in any way effect the result of the election or that the error or irregularity in the procedure is not material, issue such directions to the Returning Officer as he may deem fit and proper for the further conduct and completion of the election.