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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in The Aircraft Rules, 1937

(1)No person shall, on board an aircraft,-
(a)assault, intimidate or threaten, whether physically or verbally, any person,
(b)intentionally cause damage to or destroy any of property,
(c)consume alcoholic beverages or drugs,
which is likely to endanger the safety of the aircraft or of any person or jeopardizes the good order and discipline on board the aircraft.