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State of Madhya Pradesh - Section

Section 6 in The M.P. Electricity Duty Act, 1949

6. Keeping of accounts and records and furnishing returns.

- Every distributor of electrical energy [and every producer] [Substituted by M.P. Act No. 21 of 1978.] shall keep in such form such books, accounts and records, and furnish such returns at such times and to such authorities as may be prescribed.