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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Kerala - Subsection

Section 51(3) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(3)On receipt of the report and the recommendationof the Commission under sub-sectio (2), the Government shallforthwith refer such report and recommendations to theSyndicate for consideration and report.