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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Goa - Subsection

Section 111(5) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(5)Where the person on whom a document is to be served is a minor, the service upon his guardian or any adult member of his family shall be deemed to be service upon the minor:Provided that a servant of such person shall not be seemed to be a member of the family for the purposes of this sub-section.