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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(2) in The Maharashtra Aerial Ropeways Act, 1956

(2)The Provisions of sub-section (3) shall extend to the opening of additional sections of the serial ropeway, and to deviation lines and any alteration or reconstruction materially affecting the structural character of any work to which the provisions of subsection (1) apply or are extended by this sub-section.Construction and maintenance of Aerial Ropeways for Public Traffic