Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(39) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 (39)to raise public loans on the security of the assets of the University for the purpose of the University, with the previous approval of the State Government;
