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State of Tamilnadu - Section

Section 21 in The Chennai Metropolitan Water Supply and Sewerage Board's Water Tax and Sewerage Tax (Levy and Collection) Regulations, 1991

21. Power to issue supplemental demands.

- In the event that the tax demanded by the Board for half year has either clerical errors or arithmetical errors, the Board may issue a supplemental demand correcting the same either in the same half year or in any subsequent half year.