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State of Madhya Pradesh - Section

Section 86 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

86.

The Examination Committee shall consist of-
(i)The Chairman;
(ii)The Vice-Chairman of the Board;
(iii)There persons elected by the Board from amongst the Conveners of various Committee of Courses;
(iv)Two persons, being members of the Board, elected by the Board.