Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act] NCT Delhi - Subsection Section 19(3)(iv) in The Delhi Metro Airport Express Line, General Rules, 2010 (iv)certain lines are equipped for automatic train operation with provision for the train operator to assume manual control of the train if required;