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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Kerala - Subsection

Section 34(2)(d) in Kerala Town and Country Planning Act, 2016

(d)situational analysis including history of development, present status and trend of development, regional context, physiographic and demographic characteristics, influence area and its characteristics including settlement pattern, rural-urban relationship and fringe area developments etc.; and