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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Madhya Pradesh - Subsection

Section 75(a) in The M.P. Bhumi Vikas Rules, 1984

(a)Except with the special permission of the Authority, the maximum height of the compound wall shall be 1.5 metres above the centre line of the front street. Compound wall up to 2.4 metres height may be permitted if the top 0.9 metre is of open type construction of a design to be approved by the Authority;