Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Rajasthan - Subsection

Section 93(1)(iii) in Rajasthan Civil Services (Pension) Rules, 1996

(iii)the amount of rent recoverable for the period of retention allowed as per rules, after retirement.