Supreme Court - Daily Orders
Maheshwara Medical College And ... vs Union Of India on 8 August, 2018
Bench: Arun Mishra, S. Abdul Nazeer
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO.2384/2018
IN
WRIT PETITION(C) NO.694 /2018
MAHESHWARA MEDICAL COLLEGE AND HOSPITAL …..Petitioner(s)
VERSUS
UNION OF INDIA & ORS. …..Respondent(s)
O R D E R
Application for permission for open Court hearing is rejected.
We have perused the Review Petition and record of the Writ Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed. Pending applications stand disposed of.
……………………………………………………………J. [ARUN MISHRA] ……………………………………………………………J. [S.ABDUL NAZEER] Signature Not Verified New Delhi;
Digitally signed byBALA PARVATHI Date: 2018.08.09 8th August, 2018.
13:40:30 IST Reason:
ITEM NO.1003 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2384/2018 in W.P.(C) No.694/2018 MAHESHWARA MEDICAL COLLEGE AND HOSPITAL Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (FOR ADMISSION and IA No.97854/2018-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) Date : 08-08-2018 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE S. ABDUL NAZEER By Circulation UPON perusing papers the Court made the following O R D E R Application for permission for open Court hearing is rejected.
The review petition is dismissed in terms of the signed order.
(B.PARVATHI) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER (Signed order is placed on the file)