Section 15(1)(c) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(c)if the ticket is for air-conditioned chair car, the difference between air-conditioned chair car fare and second class fare (Mail and Express);

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