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Kerala High Court

K.G.Vinu vs The Sub Inspector Of Police on 25 May, 2011

Bench: R.Basant, K.Surendra Mohan

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C).No. 9677 of 2011(H)


1. K.G.VINU, AGED 40,
                      ...  Petitioner

                        Vs



1. THE SUB INSPECTOR OF POLICE,
                       ...       Respondent

2. THE CIRCLE INSPECTOR OF POLICE,

3. DEPUTY SUPERINTENDENT OF POLICE,

4. BHARGAVAN PILLAI,

                For Petitioner  :SRI.S.RAJKUMAR

                For Respondent  : No Appearance

The Hon'ble MR. Justice R.BASANT
The Hon'ble MR. Justice K.SURENDRA MOHAN

 Dated :25/05/2011

 O R D E R
                       R.BASANT &
              K.SURENDRA MOHAN, JJ.
           -------------------------------------------
                 WPC No.9677 of 2011
           -------------------------------------------
             Dated this the 25th May, 2011

                        JUDGMENT

Basant, J.

The learned counsel for the petitioner submits that apt present there is no threat to the life of the petitioner and in these circumstances no further directions are necessary in this writ petition.

Request accepted. This writ petition is dismissed.

sd/-R.BASANT JUDGE sd/- K.SURENDRA MOHAN JUDGE css/ /true copy/ P.S.TO JUDGE R.BASANT & K.SURENDRA MOHAN, JJ.

------------------------------------------- WPC No.9677 of 2011

------------------------------------------- Dated this the 8th April, 2011 ORDER Basant, J.

Respondent No.4 has not been served. Counsel for the petitioner prays for an interim order. We have heard the learned Government Pleader.

2. There shall be an interim direction that respondents 1 to 3 shall afford adequate protection to the petitioner against any threat to his life and person from the fourth respondent demanding payment of commission to the fourth respondent for property sold by the petitioner.

Call on 25.5.2011.

R.BASANT JUDGE K.SURENDRA MOHAN JUDGE css/ R.BASANT & K.SURENDRA MOHAN, JJ.

------------------------------------------- WPC No.9677 of 2011

------------------------------------------- Dated this the 28th March, 2011 ORDER Basant, J.

Heard. Admitted. Notice given and the learned Government Pleader appears for respondents 1 to 3. Issue notice to respondent No.4 by speed post as requested by the learned counsel for the petitioner. Call on 8.4.2011.

R.BASANT JUDGE K.SURENDRA MOHAN JUDGE css/