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State of Uttar Pradesh - Section

Section 1 in The U.P. State Electricity Board (Issue of Bonds) Rules, 1964

1. Short title and commencement.

- (i) These rules may be called the Uttar Pradesh State Electricity Board (Issue of Bonds) Rules, 1964.
(ii)They shall come into force with effect from the date of their publication in the Uttar Pradesh Gazette.