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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2)(a) in The Punjab Minerals (Vesting of Rights) Act, 1994

(a)if the person making it was present or represented before the Collector at the time when he passed his order, within six weeks from the date of the order of the Collector; and