Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 100 in Aircraft Rules, 1937 100. Minimum educational qualification for holding a licence. - No person shall be granted a licence under this Part unless he possesses the educational qualification as specified in Schedule III.
