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Union of India - Section

Section 4 in The Central Agricultural University Act, 1992

4. Objects of the University.

The objects of the University shall be--
(a)to impart education in different branches of agricultural and allied sciences as it may deem fit;
(b)to further the advancement of learning and prosecution of research in agriculture and allied sciences;
(c)to undertake programmes of extension education in the States under its jurisdiction; and
(d)to undertake such other activities as it may, from time to time, determine.