Bombay High Court
Inditrade Business Consultants ... vs Kotak Mahindra Bank on 22 August, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
KVM
1/1
903 - COMAO 9 OF 2024.doc
Digitally signed
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
by KANCHAN
KANCHAN VINOD
VINOD MAYEKAR
MAYEKAR Date:
2024.08.22
CIVIL APPELLATE JURISDICTION
19:20:40 +0530
COMMERCIAL APPEAL FROM ORDER NO. 9 OF 2024
ALONGWITH
INTERIM APPLICATION NO. 9812 OF 2024
Inditrade Business Consultants Limited ..... Appellant/
Applicant
VERSUS
Kotak Mahindra Bank & Ors. ..... Respondents
Mr. Mayur Khandeparkar a/w. Mr. Vishal Pattabiraman, Mr. Anuj Jhaveri a/w. Ms. Ritisha Choudhary for the Appellant/Applicant. Mr. Nimay Dave a/w. Ms. Poornima Eapen i/b. MZM Legal LLP for the Respondent No.1.
CORAM : A.S. CHANDURKAR & RAJESH S. PATIL, JJ DATE : 22nd AUGUST, 2024 P.C. :-
Put up for admission on 27th August, 2024 after urgent admission board.
2. Ad-interim relief granted to continue till that date. [ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ] ::: Uploaded on - 22/08/2024 ::: Downloaded on - 23/08/2024 12:28:01 :::