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[Cites 0, Cited by 0] [Section 53A] [Entire Act]

Union of India - Subsection

Section 53A(1) in The Dentists Act, 1948

(1)The Council shall maintain appropriate accounts and other relevant records and prepare an annual statement of accounts including the balance-sheet, in accordance with such general directions as may be issued and in such form as may be specified by the Central Government in consultation with the Comptroller and Auditor-General of India.