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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Chattisgarh - Subsection

Section 95(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)Such complaint shall be written clearly and in an intelligible manner and the complainant shall also clearly and legibly record in the complaint book his full name, address and date on which complaint is written.