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State of Rajasthan - Section

Section 6 in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

6. Strength of the Service.

- The strength of the Service is as specified below: -
Designation Number
Assistant Inspectors 130
Provided that the Registrar may leave unfilled or Government may hold in abeyance or abolish any vacant post without thereby entitling any person to compensation or Government may create additional permanent or temporary post in the Service from time to time, as may be found necessary.