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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(k) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(k)to regulate and determine all matters concerning the University in accordance with this Act and Statutes, and to exercise such powers and to discharge such duties as may be conferred or imposed on it by this Act and the Statutes.