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State of Kerala - Section

Section 36 in Kerala Survey and Boundaries Rules, 1964

36. Submission of subdivision sketches, etc. to the Tahsildar.

- The Taluk Surveyor or other authority concerned shall measure the subdivision and prepare the subdivision sketches and necessary subdivision statements in duplicate and submit them to the Tahsildar with the served copy of the notice in Form No.6 and the bill of cost of the work. The Tahsildar shall get the subdivision sketches and subdivision statement scrutinized by the superintendent of survey and Land Records.As amended by Notification No.G.O (MS) 575/65/Rev. dated 29th June 1965.