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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(2) in The Orissa Motor Vehicles Rules, 1993

(2)The State Transport Authority or Regional Transport Authority may attach to a stage carriage permit the condition that not more than a specified number of passengers shall be carried on such stage carriage at any point of time.